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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in United Bank of India (Employees') Pension Regulations, 1995

(3)In respect of part-time employees who continue to be in the same scale wages since their recruitment, for the purpose of calculating the amount of pension, the actual service put in shall be taken as qualifying service. In such cases the actual pay drawn on scale wages at the time of retirement shall be reckoned for the purpose of average emoluments.Note. - The actual service/qualifying service shall be calculated from the date of recruitment or 1.9.1978, whichever is later.