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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(viii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(viii)arrange for the meeting of the Board and maintain records of the proceedings of the meetings of the Board in accordance with the procedure as may be prescribed;