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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(w) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(w)‗social media intermediary‘ means an intermediary which primarily or solely enables onlineinteraction between two or more users and allows them to create, upload, share, disseminate,modify or access information using its services;