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British India - Section

Section 3 in The Bengal Districts Act, 1836

3. The Original words, viz.," the G. G. in C., by an Order in Council" have been successively amended by the Amending Act, 1903 (1 of 1903 ), the Devolution Act, 1903 (1 of 1903 ), the Devolution Act, 1920 1920 (38 of 1920 ), the A. O. 1937 and the A. O. 1950 to read as above.