Calcutta High Court (Appellete Side)
Adhir Chowdhury & Ors vs State Of West Bengal & Ors on 2 August, 2021
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
D/L Item No. 74 02.08.2021 (Video Conference) kole WPA 23487 of 2007 Adhir Chowdhury & Ors.
-vs.-
State of West Bengal & Ors.
None appears for the parties even at the time of second call.
No accommodation has been prayed for either.
For the ends of justice the hearing of this matter stands adjourned for this day.
( Hiranmay Bhattacharyya, J.)