Section 15(2)(a) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(a)for the word "Board" wherever it occurs in the rules specified in sub-rule (1), the word "Court" shall be substituted;

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