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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(e) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(e)the constitution of a pension or provident fund and the establishment of an insurance scheme for the benefit of officers, teachers and other employees of the University;