Section 3(1)(a) in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

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State of Rajasthan - Subsection

Section 3(1)(a) in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

(a)to tap a tree and draw neera therefrom:-

(i)for the manufacture of gur or any other product which is not an intoxicant; or

(ii)for the supply of neera: -