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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(c) in The West Bengal Panchayat Act, 1957

(c)thirdly, such sum as may be required to meet the cost of maintenance of dafadars and chowkidars; [* * * * *] [Word 'and' omitted by W.B. Act 13 of 1978.]
(cc)[ fourthly, such sum as may be required to perform the duties as-signed to it by the State Government under sub-section (2) of section 46 and to exercise the powers, perform the functions and discharge the duties referred to in section 47;] [Clause (cc) inserted by W.B. Act 13 of 1978.]