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Manipur High Court

Ruma Sarkar vs Jawaharlal Nehru Institute Of Medical ... on 22 April, 2024

             Digitally signed
KABORAMBA by KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:39:02 +05'30'                                                                    Item No. 21 & 22
                                              IN THE HIGH COURT OF MANIPUR
                                                        AT IMPHAL
                                                      W.A. No. 47 of 2023
                                Ruma Sarkar
                                                                                                 Appellant
                                                         Vs.
                                Jawaharlal Nehru Institute of Medical Sciences
                                (JNIMS); & Ors.
                                                                                            Respondents
                                                             With
                                                   MC (W.A.) No. 140 of 2023

                                               BEFORE
                         HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                         HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                            ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal and the application is adjourned.
List on 27.05.2024.
                                          JUDGE                                  CHIEF JUSTICE
      Sandeep