Supreme Court - Daily Orders
Jaipal Singh vs The State Of Punjab on 19 February, 2018
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.38 COURT NO.5 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 30498/2017
JAIPAL SINGH Petitioner(s)
VERSUS
THE STATE OF PUNJAB Respondent(s)
Date : 19-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBERS]
For Petitioner(s)
Mr. Prakash Kumar Singh, AOR (NP)
For Respondent(s)
The Court made the following
O R D E R
None appears for the petitioner.
Defects pointed out by the Registry in its office report dated 15.01.2018 are still lying uncured.
In view of the above, the Special Leave Petition stands dismissed for nonprosecution.
(SONALI SAUND) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by SONALI SAUND Date: 2018.02.23 00:44:38 IST Reason: