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Supreme Court - Daily Orders

Jaipal Singh vs The State Of Punjab on 19 February, 2018

Author: Mohan M. Shantanagoudar

Bench: Mohan M. Shantanagoudar

     ITEM NO.38                                 COURT NO.5                   SECTION II-B

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 30498/2017

     JAIPAL SINGH                                                             Petitioner(s)

                                                        VERSUS

     THE STATE OF PUNJAB                                                      Respondent(s)

     Date : 19-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                                               [IN CHAMBERS]


     For Petitioner(s)
                                          Mr. Prakash Kumar Singh, AOR (NP)

     For Respondent(s)


                                          The Court made the following
                                                   O R D E R

None appears for the petitioner. 

Defects pointed out by the Registry in its office report dated 15.01.2018 are still lying uncured.

   In   view   of   the   above,   the   Special   Leave   Petition   stands dismissed for non­prosecution.

(SONALI SAUND) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by SONALI SAUND Date: 2018.02.23 00:44:38 IST Reason: