Madhya Pradesh High Court
Smt. Saroj Sharma vs Union Of India on 25 January, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 312 of 2023
(SMT. SAROJ SHARMA AND OTHERS Vs UNION OF INDIA)
Dated : 25-01-2023
None for the appellants.
Call for the record of the Claims Tribunal.
Also issue notice of I.A. No.1057/2023, an application for condonation
of delay, to the respondent on payment of process fee by registered AD mode.
Process fee be paid within seven working days.
(G.S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 27-Jan-23 5:26:11 PM