Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Wild Life (Protection) Act, 1972

(2)The notification referred to in sub-section (1) shall define the limits of the area which is intended to be declared as a National Park.