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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Meghalaya - Subsection

Section 93(5) in The Meghalaya Police Act, 2010

(5)The Bureau shall interact with other government departments, public sector undertakings and other organizations to facilitate gainful employment for retired police officers, and for the dependents of police personnel who have laid down their lives in due discharge of their duties.