Supreme Court - Daily Orders
Rakesh Babu vs Deepak Singhal . on 4 January, 2017
Bench: Dipak Misra, R. Banumathi
ITEM NO.17 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT. PET.(C) No.458/2016 In W.P.(C) No.727/2015
RAKESH BABU Petitioner(s)
VERSUS
DEEPAK SINGHAL AND ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and office report)
Date : 04/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Astha Sharma, Adv.
Mr. Sunil Fernandes, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
It is submitted by Ms. Astha Sharma, learned counsel appearing for the petitioner that the contempt petition has been rendered infructous.
The contempt petition is dropped accordingly.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2017.01.05
15:07:05 IST
Reason: