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Supreme Court - Daily Orders

Rakesh Babu vs Deepak Singhal . on 4 January, 2017

Bench: Dipak Misra, R. Banumathi

     ITEM NO.17                             COURT NO.2                SECTION X

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                            CONMT. PET.(C) No.458/2016 In W.P.(C) No.727/2015


     RAKESH BABU                                                       Petitioner(s)

                                                     VERSUS

     DEEPAK SINGHAL AND ORS.                                           Respondent(s)

     (With appln. (s) for exemption from filing O.T. and office report)


     Date : 04/01/2017 This petition was called on for hearing today.


     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MRS. JUSTICE R. BANUMATHI


     For Petitioner(s)                Ms. Astha Sharma, Adv.
                                      Mr. Sunil Fernandes, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

It is submitted by Ms. Astha Sharma, learned counsel appearing for the petitioner that the contempt petition has been rendered infructous.

The contempt petition is dropped accordingly.

                              (Chetan Kumar)                      (H.S. Parasher)
                               Court Master                         Court Master



Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2017.01.05
15:07:05 IST
Reason: