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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(1) in Telangana District Boards Act, 1955

(1)If in an emergency, the President finds it difficult to convene a meeting, he may circulate a written proposition of his own or of any other member for the observations and the votes of the members of the Board.