Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j) in The West Bengal Factories Rules, 1958

(j)[ "Septic tank latrine" means a latrine of the Septic tank type, together with its filter beds, and includes activated sludge latrines and aerobacterial latrines.] [Renumbered the clause '(e)', '(g)', '(h)', '(i)', '(k)' and '(l)' as '(d)'. '(e)', '(f)', '(g)', '(i)' and '(j)' respectively. vide West Bengal Factories Amendment Rules, 1991]