Supreme Court - Daily Orders
Sabreena D Costa Soans vs Sunil Soans on 6 October, 2025
ITEM NO.1607 COURT NO.2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2641/2025
SABREENA D COSTA SOANS Petitioner(s)
VERSUS
SUNIL SOANS Respondent(s)
FOR ADMISSION
IA No. 239120/2025 - STAY APPLICATION
Date : 06-10-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) :Mr. Ruben A. Fernandes, Adv.
Mr. Rohan Ganpathy, AOR
Mr. Aniket Iratkar, Adv.
Ms. Siddhi Kadam, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meantime, there shall be stay of further proceedings in M.C. No. 155/2025, titled “Mr. Sunil Soans Vs. Mrs. Sabreena D’Costa Soans”, pending before the Principal Judge, Family Court, Udupi.
(LOKESH ARORA) (MANOJ KUMAR-II)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
LOKESH ARORA
Date: 2025.10.09
12:47:25 IST
Reason: