Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sabreena D Costa Soans vs Sunil Soans on 6 October, 2025

     ITEM NO.1607                                COURT NO.2                         SECTION XVI-A

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                     No(s).    2641/2025

     SABREENA D COSTA SOANS                                                     Petitioner(s)

                                                        VERSUS

     SUNIL SOANS                                                                Respondent(s)

     FOR ADMISSION
     IA No. 239120/2025 - STAY APPLICATION

     Date : 06-10-2025 This matter was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE JOYMALYA BAGCHI


     For Petitioner(s) :Mr. Ruben A. Fernandes, Adv.
                        Mr. Rohan Ganpathy, AOR
                        Mr. Aniket Iratkar, Adv.
                        Ms. Siddhi Kadam, Adv.


     For Respondent(s) :

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. Issue notice, returnable in four weeks.

2. In the meantime, there shall be stay of further proceedings in M.C. No. 155/2025, titled “Mr. Sunil Soans Vs. Mrs. Sabreena D’Costa Soans”, pending before the Principal Judge, Family Court, Udupi.

     (LOKESH ARORA)                                                       (MANOJ KUMAR-II)
     SENIOR PERSONAL ASSISTANT                                            COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
LOKESH ARORA
Date: 2025.10.09
12:47:25 IST
Reason: