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Rajasthan High Court - Jaipur

Ishwari Dutt vs Smt.Urmila Devi on 11 February, 2022

Author: Manoj Kumar Vyas

Bench: Manoj Kumar Vyas

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 34/1996

                                   Ishwari Dutt
                                                                                                     ----Appellant
                                                                      Versus
                                   Smt. Urmila Devi
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Rishabh Bhidasra for
                                                                  Mr. B.L. Agarwal
                                   For Respondent(s)        :     Ms. Gaurika Khandelwal for
                                                                  Mr. Kamlakar Sharma, Senior Adv.



                                               HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

                                                                       Order

                                   11/02/2022

                                         There is a request for an adjournment by learned counsel

                                   appearing for the respondent.

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