Rajasthan High Court - Jaipur
Ishwari Dutt vs Smt.Urmila Devi on 11 February, 2022
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 34/1996
Ishwari Dutt
----Appellant
Versus
Smt. Urmila Devi
----Respondent
For Appellant(s) : Mr. Rishabh Bhidasra for
Mr. B.L. Agarwal
For Respondent(s) : Ms. Gaurika Khandelwal for
Mr. Kamlakar Sharma, Senior Adv.
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Order
11/02/2022
There is a request for an adjournment by learned counsel
appearing for the respondent.
List after two weeks.
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