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Jharkhand High Court

Lal Pravir Nath Shahdeo vs I C A R on 30 August, 2013

                          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P. (Cr.) No. 28 of 2013 
                                                 ­­­­­
                 Lal Pravir Nath Shahdeo                .... .... ....   Petitioner
                                           ­Versus­
                 The Union of India & Ors.              .... .... ....  Respondents
                                                 ­­­­­
                 CORAM              :   HON'BLE MR. JUSTICE P.P. BHATT
                                                 ­­­­­
                 For the Petitioner              : Mr. Ajay Kr. Singh, Advocate
                 For the Resp.State              : Mr.  Rangan Mukhapadhyay, S.C.­II
                 For the Resp.No.4               : Mr. Manish Kumar, Advocate
                                                 ­­­­­

    4/30.08.2013

At the request of learned counsel for the respondent  No.4, put up this case on the next Friday (06.09.2013).

In the meantime, learned counsel appearing for the  State   shall   ensure   and   pass   appropriate   instructions   that   law  and order be maintained at the site. 

Let   a   copy   of   this   order   be   made   available   to  the  learned counsel for the State.  

                                                       (P.P. Bhatt, J.) SI/