Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(5)] [Section 85] [Entire Act] State of Maharashtra - Subsection Section 85(5)(j) in The Maharashtra Universities Act, 1994 (j)perform such other duties and exercise such other powers as may be entrusted by the management and the university.