Delhi High Court - Orders
Amarjeet Singh Kalra & Ors vs Pramod Gupta(Decd.) Lrs.& Ors on 7 February, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 310/1980 & CM APPL. 688/2007, CM APPL. 4225/2012
CM APPL. 16594/2012, CM APPL. 14074/2015, CM APPL.
14163/2015, CM APPL. 21478/2015, CM APPL. 21481/2015
CM APPL. 8902/2016, CM APPL. 14691/2016
AMARJEET SINGH KALRA & ORS ..... Appellant
Through: Ms. Aishwarya Anand, Adv.
versus
PRAMOD GUPTA(DECD.) LRS.& ORS. ..... Respondent
Through: Mr. Manashwy Jha, Adv. for R-1.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 07.02.2019 At joint request, the matter be renotified for 22.04.2019.
ANU MALHOTRA, J FEBRUARY 07, 2019 vm