Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

State of Kerala - Subsection

Section 238(2)(b) in Kerala Panchayat Raj Act, 1994

(b)cut and trim any hedge or tree overhanging the said trees and obstructing it or the view of traffic or causing damage to it; or