Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Daman and Diu - Subsection Section 46(2) in Daman and Diu Value Added Tax Regulation, 2005 (2)The Commissioner may amend or revoke any such notice referred to in this section or extend the time for making any payment in pursuance of the notice.
