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Union of India - Section

Section 43 in The Indian Post Office Rules, 1933

43.

Every parcel posted at or addressed to such places as the Director-General may from time to time, notify in the Post and Telegraph Guide in this behalf, shall be accompanied by a declaration in such form as may be prescribed by the Director-General, containing a statement signed by the sender, as to the nature of its contents and their value."Logistic Post"