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Madhya Pradesh High Court

Omprakash Soni vs The State Of Madhya Pradesh on 26 June, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SMT. JUSTICE NANDITA DUBEY
                                             ON THE 26 th OF JUNE, 2023
                                           WRIT PETITION No. 6446 of 2023

                          BETWEEN:-
                          1.    OMPRAKASH SONI S/O SHRI GHANSHYAM SONI,
                                AGED   ABOUT     52   YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT TAWANAGAR SUB DIVISION
                                TAWANAGAR    DISTRICT   NARMADAPURAM
                                (MADHYA PRADESH)

                          2.    LAKSHMAN SINGH THAKUR S/O SHRI ARJUN
                                SINGH THAKUR, AGED ABOUT 55 YEARS,
                                OCCUPATION: PERMANENT EMPLOYEE WATER
                                RESOURCE    DEPARTMENT    PIPARIYA   SUB
                                DIVISION NO. 2, ELECTRIC/MAINTENANCE
                                NARMADAPURAM       DIVISION,     DISTRICT
                                (MADHYA PRADESH)

                          3.    BIHARI LAL GOUTAM S/O LATE SHRI K.P.
                                GOUTAM, AGED ABOUT 62 YEARS, OCCUPATION:
                                PERMANENT    EMPLOYEE    (RETD.)   WATER
                                RESOURCE   DEPARTMENT     PIPARIYA   SUB
                                DIVISION NO. 2, ELECTRICAL/MAINTENANCE
                                NARMADAPURAM       DIVISION,     DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          4.    PREM NARAYAN RAI S/O SHRI BABU LAL RAI,
                                AGED     ABOUT   56  YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT MACHHA SUB DIVISION, PBC
                                DIVISION,      SOHAGPUR,       DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          5.    HANNU S/O SHRI MUNNI LAL, AGED ABOUT 57
                                YEAR S, OCCUPATION: PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT MACHHA SUB
                                DIVISION, PBC DIVISION, SOHAGPUR, DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          6.    HALKE BHAIYA S/O SHRI CHHOTE LAL, AGED
                                ABOUT 55 YEARS, OCCUPATION: PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 6/27/2023
6:12:47 PM
                                                       2
                                MACHHA SUB     DIVISION, PBC DIVISION,
                                SOHAGPUR,   DISTRICT     NARMADAPURAM
                                (MADHYA PRADESH)

                          7.    RANVEER SINGH S/O SHRI RAM SWAROOP
                                PATEL, AGED ABOUT 57 YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT MACHHA SUB DIVISION, PBC
                                DIVISION,      SOHAGPUR,       DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          8.    BHOORE LAL S/O SHRI BAL KISHAN, AGED
                                ABOUT 55 YEARS, OCCUPATION: PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
                                MACHHA SUB     DIVISION, PBC DIVISION,
                                SOHAGPUR,   DISTRICT     NARMADAPURAM
                                (MADHYA PRADESH)

                          9.    KAMLESH PATEL S/O SHRI BHAGWAT SINGH
                                PATEL, AGED ABOUT 56 YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT MACHHA SUB DIVISION, PBC
                                DIVISION,      SOHAGPUR,       DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          10.   BASODI LAL S/O SHRI VISHAL SINGH, AGED
                                ABOUT 56 YEARS, OCCUPATION: PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
                                MACHHA SUB     DIVISION, PBC DIVISION,
                                SOHAGPUR,    DISTRICT    NARMADAPURAM
                                (MADHYA PRADESH)

                          11.   MUNNA LAL S/O SHRI BHAIYALAL PATEL, AGED
                                ABOUT 57 YEARS, OCCUPATION: PERMANENT
                                EMPLOYEE WATER RESOURCE DEPARTMENT
                                MACHHA SUB      DIVISION, PBC DIVISION,
                                SOHAGPUR,    DISTRICT     NARMADAPURAM
                                (MADHYA PRADESH)

                          12.   VIMALKANT S/O SHRI RAM PRASAD KAHAR,
                                AGED     ABOUT   57  YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT MACHHA SUB DIVISION, PBC
                                DIVISION,      SOHAGPUR,       DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          13.   ANTH RAM BATHRE S/O SHRI PRAYAG BATHRE,
                                AGED     ABOUT   54   YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT MACHHA SUB DIVISION, PBC
                                DIVISION,      SOHAGPUR,        DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 6/27/2023
6:12:47 PM
                                                       3
                          14.   ANIL KUMAR SONI S/O LATE SHRI SHANKAR
                                LAL, AGED ABOUT 57 YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT PBC DIVISION,     SOHAGPUR,
                                DISTRICT   NARMADAPURAM        (MADHYA
                                PRADESH)

                          15.   CHANDRASHEKHAR       SHARMA  S/O  SHRI
                                LAKSHAMAN PRASAD SHARMA, AGED ABOUT 53
                                YEAR S, OCCUPATION: PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT, MACHHA SUB
                                DIVISION, PIPARIYA, DIVISION SOHAGPUR,
                                DISTRICT     NARMADAPURAM      (MADHYA
                                PRADESH)

                          16.   ASHOK KUMAR SHARMA S/O LATE SHRI
                                NATHURAM SHARMA, AGED ABOUT 65 YEARS,
                                OCCUPATION: PERMANENT EMPLOYEE(RETD.)
                                WATER RESOURCE DEPARTMENT SANKHALA,
                                SUB DIVISION SOHAGPUR, DIVISION SOHAGPUR,
                                DISTRICT     NARMADAPURAM         (MADHYA
                                PRADESH)

                          17.   RAJU PRASAD YADAV S/O LATE SHRI
                                POORANLAL YADAV, AGED ABOUT 61 YEARS,
                                OCCUPATION: PERMANENT EMPLOYEE WATER
                                RESOURCE DEPARTMENT SOHAGPUR, DIVISION
                                SOHAGPUR,    DISTRICT  NARMADAPURAM
                                (MADHYA PRADESH)

                          18.   DEVENDRA KUMAR        SHARMA S/O  SHRI
                                REWASHANKAR SHARMA, AGED ABOUT 57
                                YEAR S, OCCUPATION: PERMANENT EMPLOYEE
                                WATER RESOURCE DEPARTMENT, TAWANAGAR
                                SUB DIVISION TAWANAGAR PVC DIVISION
                                ITARSI, DISTRICT NARMADAPURAM (MADHYA
                                PRADESH)

                          19.   SMT. DEVA SHARMA W/O LATE SHRI PRAKASH
                                SHARMA, AGED ABOUT 51 YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE SEMI SKILLED WATER
                                RESOURCE DEPARTMENT GATE SUB DIVISION
                                E/N, TAWANAGAR, E AND N GATE DIVISION
                                NARMADAPURAM, DISTRICT NARMADAPURAM
                                (MADHYA PRADESH)

                          20.   SMT. LEELA BAI SARATHE W/O LATE SHRI
                                KALICHARAN SARATHE, AGED ABOUT 57 YEARS,
                                R/O TAWA COLONY, PIPARIYA DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 6/27/2023
6:12:47 PM
                                                        4
                          21.   BHAGWAN DAS KAHAR S/O SHRI BUDDAKAHAR,
                                AGED   ABOUT      61   YEARS, OCCUPATION:
                                PERMANENT EMPLOYEE WATER RESOURCE
                                DEPARTMENT     SANKLA,    SUB    DIVISION
                                SOHAGPUR, PVC DIVISION SOHAGPUR, DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                          22.   MOTILAL KACHHI S/O LATE SHRI KUMODI LAL
                                KACHHI, AGED ABOUT 63 YEARS, OCCUPATION:
                                PERMANENT      EMPLOYEE(RETD.)      WATER
                                RESOURCE DEPARTMENT NASIRABAD, SUB
                                DIVISION SOHAGPUR, PVC DIVISION SOHAGPUR,
                                DISTRICT     NARMADAPURAM         (MADHYA
                                PRADESH)

                          23.   HARKISHAN YADAV S/O LATE SHRI RAMDAYAL
                                YADAV, AGED ABOUT 69 YEARS, OCCUPATION:
                                PERMANENT     EMPLOYEE(RETD.)     WATER
                                RESOURCE DEPARTMENT ISHARPUR, SUB
                                DIVISION SOHAGPUR, DIVISION SOHAGPUR,
                                DISTRICT    NARMADAPURAM        (MADHYA
                                PRADESH)

                          24.   DASHRATH SAINI S/O SHRI MOOLCHAND SAINI,
                                AGED     ABOUT    69   YEARS, OCCUPATION:
                                PERMANENT      EMPLOYEE(RETD.)      WATER
                                RESOURCE    DEPARTMENT     GURDIYA,   SUB
                                DIVISION   HANDIYA.   DIVISION   TIMARNI,
                                DISTRICT HARDA (MADHYA PRADESH)

                          25.   DINESH KUMAR JANGARE S/O LATE SHRI
                                ISHWAR DATT JANGARE, AGED ABOUT 66 YEARS,
                                OCCUPATION: PERMANENT EMPLOYEE(RETD.)
                                WATER RESOURCE DEPARTMENT GURDIYA, SUB
                                DIVISION   HANDIYA.   DIVISION  TIMARNI,
                                DISTRICT HARDA (MADHYA PRADESH)

                                                                             .....PETITIONERS
                          (BY SHRI SHAILESH TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY WATER RESOURCES
                                DEPARTMENT, VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                          2.    THE ENGINEER IN CHIEF, WATER RESOURCES
                                DEPARTM ENT, NARMADA BHAWAN, BHOPAL
                                (MADHYA PRADESH)


Signature Not Verified
                          3.    THE   CHIEF   ENGINEER, WATER    RESOURCES
Signed by: BHARTI GADGE
Signing time: 6/27/2023
6:12:47 PM
                                                      5
                                D EPARTM EN T, NEAR COLLECTOR OFFICE,
                                NARMADAPURAM (MADHYA PRADESH)

                          4.    THE EXECUTIVE ENGINEER, WATER RESOURCES
                                D EPARTM EN T P.B.C. DIVISION, SOHAGPUR,
                                NARMADAPURAM (MADHYA PRADESH)

                          5.    THE EXECUTIVE ENGINEER, WATER RESOURCES
                                DEPARTM ENT TAWANAGAR, DIVISION ITARSI,
                                DISTRICT    NARMADAPURAM        (MADHYA
                                PRADESH)

                          6.    THE EXECUTIVE ENGINEER, WATER RESOURCES
                                D EPARTM EN T HANDIYA, BRANCH CANALES
                                DIVISION TIMARNI, DISTRICT HARDA (MADHYA
                                PRADESH)

                                                                                        .....RESPONDENTS
                          (BY SHRI V.P. TIWARI - GOVERNMENT ADVOCATE)

                                This petition coming on for admission this day, the Court passed the
                          following:
                                                              ORDER

This petition under Article 226 of the Constitution of India has been filed seeking a direction to the respondents to give benefit of regular/minimum pay scale of the post on which the petitioners are working and classified as permanent employees in 2016. It is stated that their pay difference of arrears on fixation of pay from the date of classification be also given as per the law laid down by the Supreme Court in the case of Ram Naresh Rawat Vs. Ashwinin Ray and others [2017 (3) SCC 436]. It is submitted by learned counsel for the petitioners that a representation in this regard is pending before the respondents authorities and prays that the same may be decided in the light of decision rendered in the case of Ram Naresh Rawat (supra).

Learned counsel for the State has no objection to the said innocuous prayer.

Considering that a single representation has been filed by all the Signature Not Verified Signed by: BHARTI GADGE Signing time: 6/27/2023 6:12:47 PM 6 petitioners, it is directed that the petitioners to file an individual representation along with relevant documents before the respondent No.2/ Engineer in Chief, Water Resources Department, Narmada Bhawan, Bhopal. In case, if such representation is filed by the petitioners within a period of 10 days, the respondent No.2, shall consider and decide the same in accordance with law and in the light of decision rendered in the case of Ram Naresh Rawat (supra), after verifying the record of individual petitioners.

Let this exercise be completed within a period of 90 days from the date of receipt of certified copy of the order passed today.

It is made clear that this Court has not opined on the merits of the case. With the aforesaid direction, the petition stands disposed of.

(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 6/27/2023 6:12:47 PM