Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Assam - Subsection Section 58(2) in The Assam Children Act, 1970 (2)The Orphanages and other charitable Homes (Supervision and Control) Act, 1860 (10 of 1960) shall not apply to any Children's Home, Special School or Observation Home established and maintained under this Act.
