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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(c) in The Tamil Nadu Municipal Corporations Service Rules, 1996

(c)when he is absent from duty during vacation or on authorised holidays or on casual leave taken in accordance with the instructions regulating such leave having been on duty immediately before and immediately after such absence or;