Calcutta High Court (Appellete Side)
Dkt India vs The State Of West Bengal & Ors on 16 February, 2026
Item No. In the High Court at Calcutta SL.16 Constitutional Writ Jurisdiction SD Appellate Side. 16.2.26
WPA 20077 of 2025 DKT India Vs. The State of West Bengal & Ors.
Mr. Tanoy Chakroborty Mr. Saptak Sanyal ... For the State.
None appears for the petitioner.
For ends of justice, let this matter stand adjourned and be listed on 2nd March, 2026.
(Om Narayan Rai, J.)