Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(30) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (30)to exercise control over the salaried officers, teachers and other employees of the Vishwavidyalaya in accordance with the Statutes and the Ordinances;
