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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

Union of India - Subsection

Section 34A(b) in The Limited Liability Partnership Act, 2008

(b)prescribe the standards of auditing, as recommended by the Institute of Chartered Accountants of India constituted under section 3 of the Chartered Accountants Act, 1949, for a class or classes of limited liability partnerships.