Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Patna High Court - Orders

Dr.Satyanarayan Gupta vs Ram Lakhan Sahu & Anr on 20 April, 2009

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                           SA No.57 of 2009
                                  DR.SATYANARAYAN GUPTA
                                                   Versus
                                  RAM LAKHAN SAHU & ANR
                                      ------------
03   20.04.2009

Let I.A. no. 757 of 2009 as well as I.A. no.2149 of 2009 along with defect, if any, be considered at the time of hearing under Order XLI Rule l1 of the Code of Civil Procedure Since this matter arises out of an Eviction suit, let aforesaid second appeal be listed for hearing under Order XLI Rule l1 of the Code of Civil Procedure on 27.04.2009.

           shahid                                                  (S.N.Hussain, J)