Patna High Court - Orders
Dr.Satyanarayan Gupta vs Ram Lakhan Sahu & Anr on 20 April, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
SA No.57 of 2009
DR.SATYANARAYAN GUPTA
Versus
RAM LAKHAN SAHU & ANR
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03 20.04.2009Let I.A. no. 757 of 2009 as well as I.A. no.2149 of 2009 along with defect, if any, be considered at the time of hearing under Order XLI Rule l1 of the Code of Civil Procedure Since this matter arises out of an Eviction suit, let aforesaid second appeal be listed for hearing under Order XLI Rule l1 of the Code of Civil Procedure on 27.04.2009.
shahid (S.N.Hussain, J)