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State of Haryana - Section

Section 45 in Industrial Disputes (Punjab) Rules, 1958

45. Qualifications for Voters.

- All workmen who are not less than 18 years of age and who have put in not less than three months continuous service in the establishment shall be entitled to vote in the election of the representatives of workmen.Explanation. - A workman who has put in a continuous service of not less than 3 months in two or more establishments belonging to the same employer shall be deemed to have satisfied the service qualifications prescribed under this rule.