Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(b) in Cantonments Act, 1924 (b)require the [Board] [Substituted by Act 24 of 1936, s.69, for "Cantonment Authority"] to furnish such statements, accounts, reports and copies of documents relating to its proceedings, duties or works as he thinks fit.
