Allahabad High Court
Ashok Kumar Singh & Others vs State Of U.P. & Others on 3 March, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 33631 of 2010 Petitioner :- Ashok Kumar Singh & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Krishnaji Khare,Manoj Kumar Keshari Counsel for Respondent :- C.S.C.,K.S.Kushwaha Hon'ble Pradeep Kumar Singh Baghel,J.
Civil Misc. Recall/Restoration Application No.146456 of 2015 Heard.
The restoration application is allowed. Order dated 24.03.2015 is recalled and the writ petition is restored to its original number. Order Date :- 3.3.2016 AU Court No. - 7 Case :- WRIT - A No. - 33631 of 2010 Petitioner :- Ashok Kumar Singh & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Krishnaji Khare,Manoj Kumar Keshari Counsel for Respondent :- C.S.C.,K.S.Kushwaha Hon'ble Pradeep Kumar Singh Baghel,J. Restored.
For orders, see my order of date passed on restoration application. Order Date :- 3.3.2016 AU