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Allahabad High Court

Ashok Kumar Singh & Others vs State Of U.P. & Others on 3 March, 2016

Author: Pradeep Kumar Singh Baghel

Bench: Pradeep Kumar Singh Baghel





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33631 of 2010
 
Petitioner :- Ashok Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Krishnaji Khare,Manoj Kumar Keshari
 
Counsel for Respondent :- C.S.C.,K.S.Kushwaha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.
 

Civil Misc. Recall/Restoration Application No.146456 of 2015 Heard.

The restoration application is allowed. Order dated 24.03.2015 is recalled and the writ petition is restored to its original number. Order Date :- 3.3.2016 AU Court No. - 7 Case :- WRIT - A No. - 33631 of 2010 Petitioner :- Ashok Kumar Singh & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Krishnaji Khare,Manoj Kumar Keshari Counsel for Respondent :- C.S.C.,K.S.Kushwaha Hon'ble Pradeep Kumar Singh Baghel,J. Restored.

For orders, see my order of date passed on restoration application. Order Date :- 3.3.2016 AU