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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(3)On such occasions as are specified in sub-regulation (2) an employee may accept gift from his personal friends having no official dealings with him, but he shall make a report to the Secretary if the value of any such gifts exceeds -
(i)Rs. 200 in the case of an employee holding any class 'I' post.
(ii)Rs. 100 in the case of an employee holding any class II post.
(iii)Rs. 50 in the case of an employee holding any class III and class 'IV' post.