Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963 19. Inviting of applications. - On receipt of a requisition for direct recruitment to the service, applications shall be invited by the Commission in such manner as they deem fit.
