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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(iii) in Chhattisgarh Biological Diversity Rules, 2015

(iii)If the request for access may likely to result in adverse effect on the livelihoods, culture or indigenous knowledge of the local people;