Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 20] [Entire Act]

State of Uttar Pradesh - Section

Section 29 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(29)any reference in Part I to "record of rights" shall include references as may be necessary to "annual registers' prepared under Section 33 of the U.& Land Revenue Act, 1901 (U.P. Act III of 1901); and]