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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 94(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)Subject to the provisions of this Act, the Board may by general or special order, delegate to the Managing Director/ Member Secretary or sub-committee appointed by it or to any officer 'of the Board such of the powers and duties under the Act, as it may deem fit.