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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(8) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Guest Houses) Regulations, 2003

(8)No commercial activity in the form of Canteen or Restaurant will be permitted. However, catering will be allowed only for the residents of Guest Houses.