Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(10)] [Section 15] [Entire Act] State of Jammu-Kashmir - Subsection Section 15(10)(b) in J&K State Haj Committee Rules, 2013 (b)in fixed deposits for a period as deemed fit by the Committee in-(i)Jammu and Kashmir Bank ; or(ii)any nationalized bank.