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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(b)the manner in which such information shall be collected, and any other relevant requirements for depositors and persons responsible for collecting such information.