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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(2)(a) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(a)the employees of the Jawaharlal Nehru Krishi Vishwavidyalaya-
(i)who were working in or were attached to the colleges or research stations situated within the jurisdiction of the University on the said date; or
(ii)who but for their temporary absence from such colleges or research stations on account of any cause would have been working in or remained attached thereto on the said date; or
(iii)except the employees who have been recruited against the separate cadre posts, created in College of Horticulture, Mandsaur, College of Agriculture, Tikamgarh and Ganjbasoda and College of Veterinary Science and Animal Husbandry, Rewa, who opt for transfer to the--University and are permitted by the Committee constituted by the State Government for the purpose within a period of six months or a. period as extended by the State Government, shall become the employees of the University and shall be thereafter be governed by the terms and conditions governing the services under the University :