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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(1)(v) in The M.P. Irrigation Rules, 1974

(v)destroys, injures defaces or moves any land-mark, level mark water-gauge or other apparatus fixed by the authority of a canal officer; or