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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4) in The Rajasthan Secondary Education Act, 1957

(4)Clause (9) shall be omitted.Section 5. - For the words "or High Schools recognised by" the words "affiliated to" shall be substituted.Section 8. - (1) For clauses (a), (b) and (c) of sub-section (1) the following shall be substituted, namely:-"(a) affiliated colleges, and
(b)approved institutions."