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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(2) in U.P. Consolidation of Holdings Rules, 1954

(2)Renumbering of plots shall be done in one continuation for the whole of the revenue village, except as provided in sub-rule (3). It shall start from the north-west corner and shall end in the south-east corner of the village. Kudans in renumbering must be avoided, but if any Kudans have occurred a note about them shall be made on the margin of the map.