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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Telangana Atiyat Enquiries Act, 1952

(2)Words and expressions used in this Act but not defined therein shall have the meanings assigned to them in [the Telangana Land Revenue Act, 1317F.] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.]Act VIII of 1317 F.General Provisions as to Atiyat Grants.