Allahabad High Court
Smt. Vimla Srivastava And Others vs State Of U.P. And Another on 6 July, 2010
Court No. - 5 Case :- U/S 482/378/407 No. - 2128 of 2010 Petitioner :- Smt. Vimla Srivastava And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Shanchindra Pratap Singh,C.B. Pandey Respondent Counsel :- Govt. Advocate Hon'ble Vedpal,J.
Office is directed to submit the service report within three days. List thereafter alongwith writ petition no. 359 of 2001. Interim order, granted earlier shall be extended till the next date of listing. Order Date :- 6.7.2010 Sanjeet