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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(b)such other agricultural produce in the market area, as the State Government may, from time to time notify in the Official Gazette (hereinafter referred to as the "notified produce")